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[Cites 0, Cited by 0] [Section 115(2)] [Section 115] [Entire Act]

State of Punjab - Subsection

Section 115(2)(n) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(n)as to specification of posts under Panchayat Samitis and Zila Parishads appointments to which shall be subject to the previous approval of the Deputy Commissioners and Commissioner, respectively;