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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

Daman and Diu - Subsection

Section 70(1)(c) in The Daman And Diu Panchayat Regulation, 2012

(c)control the officers and employees of the District Panchayat subject to the general superintendence and control of the President and such rules as may be prescribed;