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State of Sikkim - Section

Section 24 in Sikkim Panchayat Act, 1993

24. Powers and duties of Up-Sabhapati.

- The Up-Sabhapati shall:-
(a)in the absence of the Sabhapati regulate the meetings of the Gram Panchayat;
(b)exercise such of the powers and perform such other functions and discharge such of the duties of the Sabhapati as the Sabhapati may, from time to time delegate to him by order in writing:
Provided that the Sabhapati may at any time withdraw all or any of the powers,functions and duties so delegated to the UpSabhapati.
(c)during the absence of the Sabhapati, exercise all the powers perform all the function and discharge all the duties of the Sabhapati.