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[Cites 0, Cited by 0] [Section 83(1)] [Section 83] [Entire Act]

State of Sikkim - Subsection

Section 83(1)(d) in Sikkim Urban and Regional Planning and Development Act, 1998

(d)Sum of money borrowed under section 122 from the market with the approval of Government by way of debentures, bonds and other means in accordance with the prescribed rules;