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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(2)(a) in The Employees' Provident Funds Scheme, 1952

(a)[* * *] [Certain words omitted by G.S.R. 1809, dated 28.9.1968.] in Form 5, of the employees qualifying to become members of the Fund for the first time during the preceding month together with the declarations in Form 2 furnished by such qualifying employees [* * *] [Certain words omitted by G.S.R. 1300, dated 19.9.1962.], and