Section 7(2)(a) in Punjab Civil Services (General and Common Conditions of Service) Rules, 1994

[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(2)(a) in Punjab Civil Services (General and Common Conditions of Service) Rules, 1994

(a)if such person is recruited by direct appointment dispense with his service, or revert him to a post on which he held lien prior to his appointment to the Service by direct appointment; and

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State of Punjab - Subsection

Section 7(2)(a) in Punjab Civil Services (General and Common Conditions of Service) Rules, 1994