Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(4) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(4)A candidate who has submitted nomination paper for election from an electoral college shall, on application made for the purpose, be entitled free of cost of get two copies of the final electoral roll of that electoral college from the Chief Election Authority.