Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 20] [Entire Act] State of Tamilnadu - Subsection Section 20(2) in The Tamil Nadu Bhoodan Yagna Act, 1958 (2)Every list prepared under sub-section (1) shall be published in the [Fort St. George Gazette.] [Now Tamil Nadu Government Gazette.]
