Indian Kanoon - Search engine for Indian Law

Chattisgarh High Court

Umesh Kumar Yadav vs Union Of India on 9 August, 2021

              HIGH COURT OF CHHATTISGARH, BILASPUR
                                  Order Sheet
                              CRA No. 294 of 2009

                   Umesh Kumar Yadav Versus Union of India
                                  (along with)
                              CRA No. 293 of 2009



09/08/2021

Mr. Sandeep Dubey, counsel for the Appellant.

Mr. Tushar Diwan, Advocate appears on behalf of the ASG. Heard on I.A. No. 01/2021, an application for urgent hearing of this appeal.

For the reasons mentioned in the application and considering the fact that this appeal is pending since 2009 and incident year is 2004, the same is allowed.

List this case for final hearing in the month of November, 2021 along with CRA No. 293 of 2009.

Sd/-

(Arvind Singh Chandel) Judge Vasant