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State of Rajasthan - Section

Section 379 in Rajasthan Land Revenue (Land Records) Rules, 1957

379. Sub-mission of Inspection Report of Officer Qanungos office.

- As soon as the Sub-Divisional Officer finishes his inspection of the Office he should draw an inspection report and submit to the Collector. In it he should briefly state the amount of test applied to each branch of work, the defects brought to surface as a result thereof and the remedies suggested for the removal of those defects. The report should conclude with a definite finding of the quality of work done in the Office Qanungo's office the nature and extent of supervision exercised by the Tehsildar and his assistants. If the report is unfavourable, it should clearly specify which members of the staff are responsible for the defects noticed and to what extent.