Delhi High Court - Orders
Vineet Taneja vs Airforce Bal Bharati School & Anr on 13 November, 2025
Author: Jyoti Singh
Bench: Jyoti Singh
$~61
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14935/2024 & CM APPL. 62645/2024, 75068/2024,
75083/2024
VINEET TANEJA .....Petitioner
Through: Mr. V. Kumar with Mr. Vineet
Taneja, Advocates.
versus
AIRFORCE BAL BHARATI SCHOOL & ANR. .....Respondent
Through: Mr. Niyati Razdan, Mr. Nikhil Palli
and Mr. Vaidushya Parth, Advocates for R-1.
Mr. Ashok Kumar and Ms. Chhavi Arora,
Advocates for R-2/CBSE
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 13.11.2025
List on 06.04.2026.
Interim order to continue, till the next date of hearing.
JYOTI SINGH, J NOVEMBER 13, 2025/AK This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/11/2025 at 21:30:36