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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1) in Rajasthan State Electricity Distribution Management Responsibility Rules, 2016

(1)In these rules, unless the context otherwise requires,-
(i)"Act" means the Rajasthan State Electricity Distribution Management Responsibility Act, 2010 (Act No. 7 of 2010); and
(ii)"Form" means form appended to these rules.