Rajasthan High Court - Jodhpur
Nabbu Khan vs Sawar Lal Verma on 5 January, 2023
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Writ Contempt No. 1279/2018
Nabbu Khan
----Petitioner
Versus
Sawar Lal Verma and anr.
----Respondents
For Petitioner(s) : Mr. Sushil Solanki
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order 05/01/2023 Issue notice to the unserved respondents to show cause as to why contempt proceedings be not initiated against them for non-compliance of the order passed by this Court, returnable within a period of four weeks.
(VINIT KUMAR MATHUR),J 131-payal/-
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