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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 17(3)(d) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

(d)if he was on leave on the 31st March of the preceding year, and continues to be on leave and has elected to subscribe during such leave, by the deduction which he causes to be made in this behalf from his salary bill for that month.