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[Cites 0, Cited by 0] [Section 547(2)] [Section 547] [Entire Act]

State of Odisha - Subsection

Section 547(2)(d) in Orissa Municipal Rules, 1953

(d)be provided for night soil and urine with separate removable water tight receptacles of a shape and size to be approved by the Health Officer in writing and so placed that their base may not be below the drainage level;