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State of Goa - Section

Section 5 in Goa Prisons Rules, 2006

5. White-washing of wards and prison hospitals.

(1)The wards in a prison shall be thoroughly swept and cleaned daily.
(2)The walls and ceilings of the wards shall be scrapped and whitewashed once a year and those of the hospital twice, or oftener, if necessary. The date of the white-washing shall be shown in distinct figures on the wall of the barracks near the entrance door.