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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(q) in Rajasthan Co-operative Societies Act, 2001

(q)"officer" means the Chairperson, Vice-chairperson. Administrator, Liquidator, or an member of a committee and the Chief Executive Officer, by whatever name called, and includes and other person empowered under the rules and the bye-laws to give directions in regard to the business of a co-operative society;