Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Jharkhand - Subsection Section 2(b) in Jharkhand Building (Lease, Rent & Eviction) Control Act, 2011 (b)"Building" means any building or hut or a part of the building or hut, let or to be let, separately for residential or non-residential purposes and includes -
