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State of Maharashtra - Section

Section 3 in The Board and Court of Examiners of Homoeopathic and Biochemic Systems of Medicines Rules, 1965

3. Ordinary meetings.

- The Board and the Court shall ordinarily meet for the transaction of business in the first week of each of the months of March and September in each year. The exact date, hour and place of such meetings decided by the President or, as the case ma be, the Chairman.