Section 17(6) in The Pre-Conception And Pre-Natal Diagnostic Techniques (Prohibition Of Sex Selection) Act, 1994
(6)The Advisory Committee shall consist of—(a)three medical experts from amongest gynaecologists, obstericians, paediatricians and medical geneticists;(b)one legal expert;(c)one officer to represent the department dealing with information and publicity of the State Government or the Union Territory, as the case may be;(d)three eminent social workers of whom not less than one shall be from amongst representatives of women’s organisations.
