Punjab-Haryana High Court
Jasbir Singh @Bunti vs State Of Haryana on 27 July, 2012
Author: Ram Chand Gupta
Bench: Ram Chand Gupta
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Crl. Misc. No. M- 13960 of 2012(O&M)
Date of Decision: July 27, 2012.
Jasbir Singh @Bunti.
...... PETITIONER(s)
Versus
State of Haryana.
...... RESPONDENT (s)
CORAM:- HON'BLE MR.JUSTICE RAM CHAND GUPTA
Present: Mr. Amjad Khan,
Advocate, for the petitioner.
Mr. Sandeep S.Mann, Sr.DAG, Haryana.
*****
RAM CHAND GUPTA, J.(Oral)
For orders, see Crl.Misc. No.M- 16501 of 2012 (Jaspreet Singh @Jassa @Sunty v. State of Haryana) of even date.
( RAM CHAND GUPTA ) July 27, 2012. JUDGE 'om'