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Punjab-Haryana High Court

Jasbir Singh @Bunti vs State Of Haryana on 27 July, 2012

Author: Ram Chand Gupta

Bench: Ram Chand Gupta

       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                       CHANDIGARH


                                   Crl. Misc. No. M- 13960 of 2012(O&M)
                                            Date of Decision: July 27, 2012.

Jasbir Singh @Bunti.
                                                  ...... PETITIONER(s)

                                   Versus

State of Haryana.
                                                  ...... RESPONDENT (s)


CORAM:- HON'BLE MR.JUSTICE RAM CHAND GUPTA


Present:    Mr. Amjad Khan,
            Advocate, for the petitioner.

            Mr. Sandeep S.Mann, Sr.DAG, Haryana.
                        *****

RAM CHAND GUPTA, J.(Oral)

For orders, see Crl.Misc. No.M- 16501 of 2012 (Jaspreet Singh @Jassa @Sunty v. State of Haryana) of even date.

( RAM CHAND GUPTA ) July 27, 2012. JUDGE 'om'