Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 39] [Entire Act] Union of India - Section Section 2 in Presidency Small Cause Courts Act, 1882 2. [Repeal of enactments.] [Repeal by the Repealing Act, 1938 (1 of 1938), s. 2 and the Schedule.]
