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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(g) in Tamil Nadu Street Vending and Shops and Establishments Worker's Welfare Scheme, 2010

(g)"manual worker" means any person who has completed 18 years of age but has not completed 60 years of age and who is engaged to do any manual work in the employment of street vending and includes small traders like hawkers, those selling goods either on payments or by carrying them in baskets or in carts and petty shopkeepers and such other type of workers and shops and establishments employing four and less workers, specified in items 50 and 46 in the Schedule to the Act;