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State of Haryana - Section

Section 17A in The Displaced Persons (Compensation and Rehabilitation) Rules, 1955

17A. Certain Government bonds to form part of the Compensation pool.

- All assets in the form of Government bonds in the hands of any Custodian in respect of compensation payable for the acquisition of any evacuee property by the State under any law relating to abolition of zamindaris and jagirs shall form part of the compensation pool.