/452In exercise of the powers conferred by [sections 6(2), 12, 33 and 33-N] [Substituted by G.S.R. 370(E), dated 7.4.1994 (w.e.f. 7.4.1994).] of the Drugs [and Cosmetics] [Inserted by G.S.R. 1183, dated 17.8.1964.] Act, 1940 (23 of 1940), the Central Government is pleased to make the following Rules:-
