Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 48 in Maharana Partap Horticultural University, Karnal Act, 2015

48. Constitution of Finance Committee.

- The University shall constitute a Finance Committee consisting of the following members, namely:-
(a)Vice-Chancellor
(b)Comptroller;
(c)a member chosen by the Board from amongst its official members; and
(d)a member chosen by the Board from amongst its non-official members.