Jammu & Kashmir High Court - Srinagar Bench
M/S A-Mart Skin Hair And Laser Treatment ... vs Government Of J&K And Ors on 22 February, 2021
Author: Sanjay Dhar
Bench: Sanjay Dhar
Serial No. 110
Admission
IN THE HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
WP (C) No. 276/2021
M/s A-Mart Skin hair and Laser Treatment Centre
Petitioner(s)
Through:- Mr. Nisar Ahmad, Adv.
Vs.
Government of J&K and Ors.
Respondent(s)
Through:- None.
CORAM:-
Hon'ble Mr. Justice Sanjay Dhar, Judge.
(O R D E R) 22-02-2021 Issue notice in the main as well as in CM returnable by or before next date of hearing.
List on 6th April, 2021.
In the meantime, respondents shall consider the representation filed by petitioner on 31st December, 2020 whereby petitioner has stated to have sought release of second installments from the respondents.
(Sanjay Dhar) Judge SRINAGAR 22.02.2021 "Aasif AASIF GUL 2021.02.23 20:37 I attest to the accuracy and integrity of this document