Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Rajasthan - Subsection Section 14(a) in Rajasthan Stamp Rules, 1955 (a)Bills of exchange payable otherwise than on demand and drawn in sets when the amount of duty does not exceed [ten naye paise] [Substituted by Notification dated 1-10-1958 (13-11 -1958).] for each part of the set;
