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[Cites 0, Cited by 0] [Section 15(6)] [Section 15] [Entire Act]

State of Chattisgarh - Subsection

Section 15(6)(a) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(a)ensure that the limits fixed by the Executive Council for recurring and non-recurring expenditure for a year are not exceeded and that the moneys are expended for the purposes for which they are granted or allotted;