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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(ii) in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003

(ii)The Managements of Minority Colleges of Physical Education shall supply application forms to the candidates in duplicate. The list of certificates to be submitted along with the application should be mentioned clearly in the application form.