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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Bengal Presidency - Subsection

Section 11(b) in Bengal Excise Act, 1909

(b)prohibit the transport of any [intoxicant] [ Substituted by paragraph 3 of, and Schedule IV to, the Government of India (Adaptation of Indian Laws) Order, 1937 for the words excisable article.] [either absolutely or in such circumstances as it may, by notification, specify] [Inserted by section 9 of the Bengal Excise (Amendment) Act, 1965 (West Bengal Act 39 of 1965).].