Kerala High Court
St.Paul'S Marthoma Church vs Mr.Anil Kumar on 2 March, 2009
Author: Antony Dominic
Bench: Antony Dominic
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Con.Case(C).No. 150 of 2009(S)
1. ST.PAUL'S MARTHOMA CHURCH , BUDHANUR
... Petitioner
Vs
1. MR.ANIL KUMAR, AGED ABOUT 42 YEARS
... Respondent
2. MR.DEVANAND, AGED ABOUT 50 YEARS,
For Petitioner :SRI.N.ASHOK KUMAR
For Respondent :SRI.SIBY MATHEW
The Hon'ble MR. Justice ANTONY DOMINIC
Dated :02/03/2009
O R D E R
ANTONY DOMINIC,J.
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CC.No.150 OF 2009
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Dated this the 2nd day of March, 2009.
JUDGMENT
The Secretary of the first respondent undertakes that within 3 weeks from today an order will be passed.
2. Taking into account the fact that he has taken charge only subsequent to the judgment, it is directed that orders shall be passed as undertaken.
Recording the above undertaking, the contempt petition is closed, leaving it open to the petitioner to apply for re- opening the proceedings, if the circumstance necessitates the same.
(ANTONY DOMINIC) JUDGE vi/