Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(6)] [Section 6] [Entire Act] State of Madhya Pradesh - Subsection Section 6(6)(g) in M.P. Recognition of Secondary and Higher Secondary School Rules, 2017 (g)Details of bank account, certified latest photo copy of pass book and details of current movable and fixed assets of the Society/Trust.