Supreme Court - Daily Orders
In Re: Harassment &Amp Physical Abuse Of ... vs Supreme Court Bar Association on 10 February, 2015
Bench: Chief Justice, A.K. Sikri, Arun Mishra
1
ITEM NO.5 COURT NO.1 SECTION PIL
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No. 92/2014
IN RE: HARASSMENT & PHYSICAL ABUSE OF
AMBIKA DAS, ADVOCATE Petitioner(s)
VERSUS
COMMISSIONER OF POLICE & ORS. Respondent(s)
(With appln. for directions)
Date :10/02/2015 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ARUN MISHRA
By Courts Motion,Adv.
Mr. Vijay Hansaria, Sr. Adv. (A.C.)
Ms. Sneha Kalita, Adv. (A.C.)
Ms. Shobha, Adv.
Mr. Charu Wali Khanna, Adv.
Ms. Nupur Kanungo, Adv.
Ms. Anuwasha Deb, Adv.
Ms. Rina Singh, Adv.
For Petitioner(s)
For Respondent(s) Mr. Maninder Singh, ASG
Mr. P.K. Dey, Adv.
Mr. R. Balasubramanian, Adv.
Mr. Amarjeet Singh, Adv.
Mr. Pranav Kumar, Adv.
Mr. D.S. Mahra, Adv.
SCBA Mr. V. Shekhar, Sr. Adv.
Ms. Aishwarya Bhati,Adv.
Ms. Neha Meena, Adv.
Signature Not Verified
Digitally signed by
UPON hearing the counsel the Court made the following
Charanjeet Kaur
Date: 2015.02.10
17:35:12 IST
O R D E R
Reason:
We request Shri Maninder Singh, learned Additional Solicitor General to furnish a copy of the 2 report of the Investigating Agency submitted on the last date of hearing to the learned Amicus Curiae, within a day's time.
Shri Vijay Hansaria, learned Amicus Curiae requests us to grant one week's time to go through the afore-mentioned report and make his submissions.
Call the matter on 17.02.2015 at the top of the list, subject to part-heard matter(s), if any.
[ Charanjeet Kaur ] [ Vinod Kulvi ] Court Master Asstt. Registrar