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Supreme Court - Daily Orders

In Re: Harassment &Amp Physical Abuse Of ... vs Supreme Court Bar Association on 10 February, 2015

Bench: Chief Justice, A.K. Sikri, Arun Mishra

                                                         1

                ITEM NO.5                      COURT NO.1                       SECTION PIL

                                    S U P R E M E C O U R T O F            I N D I A
                                            RECORD OF PROCEEDINGS

                Writ Petition(s)(Criminal)         No.       92/2014

                IN RE: HARASSMENT & PHYSICAL ABUSE OF
                AMBIKA DAS, ADVOCATE                                            Petitioner(s)

                                                         VERSUS

                COMMISSIONER OF POLICE & ORS.                                   Respondent(s)
                (With appln. for directions)

                Date :10/02/2015 This petition was called on for hearing today.

                CORAM :
                              HON'BLE THE CHIEF JUSTICE
                              HON'BLE MR. JUSTICE A.K. SIKRI
                              HON'BLE MR. JUSTICE ARUN MISHRA

                                          By Courts Motion,Adv.

                                         Mr.   Vijay Hansaria, Sr. Adv. (A.C.)
                                         Ms.   Sneha Kalita, Adv. (A.C.)
                                         Ms.   Shobha, Adv.
                                         Mr.   Charu Wali Khanna, Adv.
                                         Ms.   Nupur Kanungo, Adv.
                                         Ms.   Anuwasha Deb, Adv.
                                         Ms.   Rina Singh, Adv.
                For Petitioner(s)

                For Respondent(s)        Mr.   Maninder Singh, ASG
                                         Mr.   P.K. Dey, Adv.
                                         Mr.   R. Balasubramanian, Adv.
                                         Mr.   Amarjeet Singh, Adv.
                                         Mr.   Pranav Kumar, Adv.
                                         Mr.   D.S. Mahra, Adv.

                SCBA                     Mr. V. Shekhar, Sr. Adv.
                                         Ms. Aishwarya Bhati,Adv.
                                         Ms. Neha Meena, Adv.
Signature Not Verified

Digitally signed by
                         UPON hearing the counsel the Court made the following
Charanjeet Kaur
Date: 2015.02.10
17:35:12 IST
                                               O R D E R

Reason:

We request Shri Maninder Singh, learned Additional Solicitor General to furnish a copy of the 2 report of the Investigating Agency submitted on the last date of hearing to the learned Amicus Curiae, within a day's time.
Shri Vijay Hansaria, learned Amicus Curiae requests us to grant one week's time to go through the afore-mentioned report and make his submissions.
Call the matter on 17.02.2015 at the top of the list, subject to part-heard matter(s), if any.


[ Charanjeet Kaur ]                     [ Vinod Kulvi ]
   Court Master                         Asstt. Registrar