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Calcutta High Court

Siliguri Jalpaiguri Development ... vs Bengal Unitech Universal Siliguri ... on 16 June, 2022

Author: Shekhar B. Saraf

Bench: Shekhar B. Saraf

ODC 18

                                  ORDER SHEET
                                IA NO.GA/1/2022
                                       In
                                  AP/230/2022
                        IN THE HIGH COURT AT CALCUTTA
                      ORDINARY ORIGINAL CIVIL JURISDICTION
                             COMMERCIAL DIVISION


                 SILIGURI JALPAIGURI DEVELOPMENT AUTHORITY
                                      Vs
               BENGAL UNITECH UNIVERSAL SILIGURI PROJECTS LTD



    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 16th June, 2022.

Appearance:

Mr. S.N. Mookherjee, Sr. Adv.

Mr. Anirban Ray, Adv. Mr. Raja Saha, Adv.

Mr. Chayan Gupta, Adv. Mr. Sandip Dasgupta, Adv. Mr. Saaqib Siddiqui, Adv. Mr. Aviroop Mitra, Adv.

Mr. Siddharth Batra, Adv. Mr. Ashish Shah, Adv. Mr. Chinmay Dubey, Adv. Ms. Moumita Chakraborti, Adv.

The Court: Hearing concluded. Judgement reserved.

(SHEKHAR B. SARAF, J.) B.Pal