Gujarat High Court
Tata Chemicals Ltd vs Workmen C/O.Tata Chemicals Skilled ... on 3 April, 2007
Author: D.H.Waghela
Bench: D.H.Waghela
SCA/19553/2006 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No. 19553 of 2006
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TATA CHEMICALS LTD. - Petitioner(s)
Versus
WORKMEN C/O.TATA CHEMICALS SKILLED MAZDOOR SANGH -
Respondent(s)
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Appearance :
MR KM PATEL for Petitioner(s) : 1,
MR MUKESH H RATHOD for Respondent(s) : 1,
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CORAM : HONOURABLE MR.JUSTICE D.H.WAGHELA
Date : 03/04/2007
ORAL ORDER
S.O. to 09.5.2007. Ad-interim relief granted earlier in terms of para 5 (b) shall continue till further order.
sd/-
[D. H. Waghela, J.] msp HC-NIC Page 1 of 1 Created On Sun Aug 13 17:22:45 IST 2017