Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 173] [Entire Act] State of Jharkhand - Subsection Section 173(3) in Jharkhand Municipal Act, 2011 (3)The tax on any advertisement leviable under this section shall be payable in advance in such installments, and in such manner, as may be determined by regulations.
