Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Tamilnadu - Subsection Section 9(g) in The Tamil Nadu Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1971 (g)bring for any purpose other than the maintenance of the monument-(i)any animal, or(ii)any vehicle except in areas reserved for the parking thereof.
