Section 22(1) in The Himachal Pradesh Panchayati Raj Act, 1994
(1)A Gram Panchayat may-(a)cause a name to be given to a street by affixing it to or painting it on any building or otherwise in such position or manner as it may think fit; and(b)cause a number to be affixed to or painted on any building in such a position or manner as it may think fit.
