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[Cites 0, Cited by 1] [Section 100(1)] [Section 100] [Entire Act]

Union of India - Subsection

Section 100(1)(c) in Indian Companies Act, 1913

(c)with respect to every misleading or untrue statement purporting to be a statement made by an official person or contained in what purports to be a copy of or extract from a public official document, that it was a correct and fair representation of the statement or copy of or extract from the document: