Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(3) in The Bihar Disaster Management (Repeal) Act, 2007 (3)The Bihar Disaster Management (Repeal) Ordinance, 2007 (Bihar Ordinance No. 1, 2007) is hereby repealed.
