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Supreme Court - Daily Orders

A.G. Perarivalan vs The State Of Tamil Nadu State Through ... on 4 May, 2022

Bench: L. Nageswara Rao, B.R. Gavai

                                                  1

     ITEM NO.12                           COURT NO.5                SECTION II-C

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)No(s).10039-10040/2016

     (Arising out of impugned final judgment and order dated 06-03-2015
     in CRLOP No.4084/2015 06-03-2015 in CRLOP No.5073/2015 passed by
     the High Court Of Judicature At Madras)

     A.G. PERARIVALAN                                                Petitioner(s)

                                                 VERSUS

     THE STATE OF TAMIL NADU STATE THROUGH
     SUPERINTENDENT OF POLICE AND ANR.                               Respondent(s)

     (Dr. Joseph Aristotle S., Advocate for the State of Tamil Nadu.
      IA No. 101631/2020 – CLARIFICATION/DIRECTION, IA No. 140310/2021
     - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES
      IA No. 73470/2017 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES, IA No. 118421/2017 - SUSPENSION OF
     SENTENCE)

     WITH
     SLP(Crl) No. 2363/2021 (II-C)
     (FOR ADMISSION and I.R. and IA No.38413/2021-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT)

     Date : 04-05-2022 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE L. NAGESWARA RAO
                         HON'BLE MR. JUSTICE B.R. GAVAI


     For Petitioner(s)             Mr.   Gopal Sankaranarayanan, Sr.Adv.
                                   Mr.   Prabu Ramasubramanian,Adv.
                                   Mr.   K. Paari Vendhan, AOR
                                   Mr.   Raghunatha Sethupathy.B.,Adv.
                                   Mr.   Sampathkujmar.C.,Adv.
                                   Mr.   Darwin,Adv.
                                   Mr.   Vishnu Unnikrishnan,Adv.
                                   Ms.   Shivani Vij,Adv.
                                   Ms.   Priya R.,Adv.
Signature Not Verified


     For Respondent(s)             Mr.   Tushar Mehta,SG
Digitally signed by
BALA PARVATHI
Date: 2022.05.05
18:15:47 IST
Reason:                            Mr.   K.M.Nataraj,ASG
                                   Mr.   Rekha Pandey,Adv.
                                   Ms.   Kirti Dua,Adv.
                                   Ms.   Vanshaja Shukla,Adv.
                                   Mr.   T.A.Khan,Adv.
                               2

                Mr. Ashok Panigrahi,Adv.
                Sudarshna K, Adv., Adv.
                Mr. Arvind Kumar Sharma, AOR

                Dr. Joseph Aristotle S., AOR
                Mr. Rakesh Dwivedi,Sr. Adv.


                Mr.   V.Krishnamurthy, Sr. Adv./AAG
                Mr.   Amit Anand Tiwari, AAG
                Dr.   Joseph Aristotle S., AOR
                Mr.   Eklavya Dwivedi, Adv.
                Ms.   Mary Mitzy, Adv.
                Ms.   Devyani Gupta, Adv.
                Ms.   Tanvi Anand, Adv.
                Ms.   Nupur Sharma, Adv.
                Mr.   Shobhit Dwivedi, Adv.
                Mr.   Sanjeev Kumar Mahara, Adv.
                Ms.   Jessica Bhardwaj, Adv.

                Mr. B. V. Balaram Das, AOR

                Mr.   G.Anandaselvam,Adv.
                Mr.   S.Muthu Krishnan,Adv.
                Mr.   Thiru Murugan,Adv.
                Mr.   Mayil Samy.K.,Adv.


                Mr. P. Soma Sundaram, AOR


   UPON hearing the counsel the Court made the following
                        O R D E R

List on 11.05.2022 at 2.00 p.m. (B. Parvathi) (Anand Prakash) Court Master Court Master