Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Andhra Pradesh - Subsection Section 30(2) in Andhra Pradesh Bio-fertilisers (Monitoring and Quality Control), Act, 2006 (2)The authority to whom and the manner in which the fee fixed under subsection (1) shall be such as may be notified by the Government.
