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State of Madhya Pradesh - Section

Section 14 in Madhya Bharat Women's and Children's Institutions Licensing Act, 1954

14. Managers of institutions bound to teach, train and maintain every inmate.-

The managers of institutions licensed under this Act shall be bound to teach, train, lodge, clothe and feed every woman or child, admitted in their institutions till the woman is rehabilitated or the child attains the age of 18 years or until the withdrawal or surrender of the licence of the institution.