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State of West Bengal - Section

Section 33 in Sanskrit College and University, West Bengal Act, 2015

33. Standing committee for selection of officers and non-teaching employees.

- The Governing Board may, subject to the provisions of this Act, provide by Statutes the constitution of a standing committee or standing committees for selection of persons for appointment to the posts of officers and to the other nonteaching posts of the University and the procedure and the method of such selection.