Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(f) in The State Bank Of Hyderabad Act, 1956 (f)[ "State Bank" means the State Bank of India constituted under the State Bank of India Act, 1955 (23 of 1955)] [Inserted by Act 38 of 1959, Section 64 and Schedule III (w.e.f. 1-10-1959). ]
