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State of West Bengal - Section

Section 70 in The West Bengal Maritime Board Act, 2000

70.

[* * * * *] [[Section 70 omitted by West Bengal Act 24 of 2002, w.e.f. 10.1.2003, which was as under:-'70. Penalty for breach of regulations. - Any regulations under this section may provide that a breach thereof shall be punishable with fine which may extend to five hundred rupees and where the offence is a continuing one, with a daily fine which may extend to one hundred rupees during the continuance of such offence.'.]]