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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Assam - Subsection

Section 31(o) in Assam State Acquisition of Zamindaries Act, 1951

(o)The manner of final publication of the compensation statement under sub-section (1), and the manner and form of certificate to be furnished under sub-section (2) of section 18 ;