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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Telangana - Subsection

Section 11(2)(iv) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(iv)to provide for the administration of any funds placed at the disposal of the University for the purposes intended;