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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 8(1)(p) in Jammu and Kashmir Municipal Corporation Act, 2000

(p)if he has been ordered to give security for good behaviour under section 110 of the Code of Criminal Procedure, Samvat 1989;